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[Cites 0, Cited by 0] [Section 9(4)] [Section 9] [Entire Act]

State of Haryana - Subsection

Section 9(4)(b) in The Haryana Ceiling of Land Holdings Act, 1972

(b)in the case of a minor, lunatic, idiot or a person subject to like disability, the guardina, manager or other person in charge of such person or of the property of such person;