Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 94] [Entire Act] State of West Bengal - Subsection Section 94(4) in New Town, Kolkata Development Authority Act, 2007 (4)The operation and maintenance of hydrants for extinguishing fire shall be in accordance with such procedure as may be prescribed.
