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State of Goa - Section

Section 7 in Goa State Library (Financial Assistance) Amendment Rules, 1998

7. Undertaking to be given by Management.

- Management shall give an undertaking that on withdrawal of grants by the Government, they will hand over the entire materials purchased through Government funds to the Director of School Education or his nominee. The Management will make good any loss or damage to Government property immediately after inspection by the Department failing which recovery will be initiated.