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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(1)(i) in The Export (Quality Control And Inspection) Act, 1963

(i)for the first offence, with imprisonment for a term which may extend to two years, or with fine which may extend to five thousand rupees, or with both;