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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(1) in The Orissa Veterinary Practitioners Rules, 1976

(1)The Returning Officer shall scrutinise and count the votes or cause them to be counted on the date and time and at the place notified under Sub-rule (5) of Rule 4 and on any subsequent date or dates as may be necessary to complete the scrutiny and counting.