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[Cites 0, Cited by 0] [Section 13(4)] [Section 13] [Entire Act]

State of Chattisgarh - Subsection

Section 13(4)(a) in Chhattisgarh Legal Services Authority Rules, 2002

(a)an eminent Social Worker who is engaged in the upliftment of the weaker sections of the people, including Scheduled Castes, Scheduled Tribes, Women, Children and rural labourers; or