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State of Jammu-Kashmir - Section

Section 14 in Jammu and Kashmir Brick Kilns (Regulation) Act, 2010

14. Quality of bricks.

- The bricks manufactured by the licenced kiln owner shall conform to the standards set for such product by the Indian Bureau of Standards or any other agency authorized in this behalf and any variations shall constitute an offence punishable under section 21 of this Act.