Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] Union of India - Subsection Section 11(5) in The Suits Valuation Act, 1887 (5)This section [* * *] [The words "extends to the whole of India except Part B States and" omitted by the Adadtation of Laws (No.2) Order, 1956.] shall come into force on the first day of July, 1887.
