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Constitution Article

Section 7 in THE CONSTITUTION (SEVENTY-SIXTH AMENDMENT) ACT, 1994

7. The Tamil Nadu Government accordingly notified the Tamil Nadu Backward Classes, Schedule Castes and Scheduled Tribes (Reservation of Seats in Educational Institutions and of appointment or posts in the Services under the State) Act, 1993 as Act No. 45 of 1994 on 19th July, 1994.