Section 1(3) in The Bihar Electricity Duty Act, 1948
(3)It shall come into force on such date [] [The Act came into force on the 1st October, 1948, see Notification No. 2588, F, dated the 1st October, 1948, in B.O.R.O. Volume I, Part VIII.] as the [] [Substituted by para 4(1) of the A.L.O. for 'Provincial'.] [State] Government may by notification, appoint.
