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Union of India - Section

Section 46 in The Sikh Gurdwaras Committee Election Rules, 1959

46. Return of result of election and publication of names of elected persons in Gazette.

(1)When the counting of votes has been concluded and the result has been declared, the returning officer shall prepare and forward to the State Government and to the Commissioner, Gurdwara Elections, a return showing the names of the candidates, the number of valid votes recorded for each and the name and address of the elected candidate and shall post a copy of the return in a conspicuous place at his office.
(2)After such returns have been received from all the returning officers, the State Government shall publish the names of the persons so elected in the Official Gazette.