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Delhi High Court - Orders

Col. Laxmi Narayan (Retd.) & Ors vs Coal India Limited & Ors on 3 September, 2025

Author: Amit Sharma

Bench: Amit Sharma

                          $~55 to 58 & 68 to 71
                          *     IN THEHIGHCOURTOF DELHIATNEW DELHI
                                +     W.P.(C) 4384/2020, CM APPL. 15780/2020, CM APPL.
                                11896/2024, CM APPL. 7939/2025&CM APPL. 19921/2025
                                COL. LAXMI NARAYAN (RETD.) & ORS.           .....Petitioners
                                                Through: Mr. Gautam Swarup, Mr. Ankur Das,
                                                           Mr. Rudha Deoshthali, Mr. Tanmay
                                                           Malik and Ms. Sakshi Pandey,
                                                           Advocates.
                                                versus

                                    COAL INDIA LIMITED & ORS.                .....Respondents
                                                  Through: Mr. Atma Ram N. S. Nadkarni, Senior
                                                           Advocate with Mr. Harsh Parthak, Ms.
                                                           Shaveta    Mahajan,      Mr.   Mohit
                                                           Choubey, Ms. Deepti Arya Mr. S.S.
                                                           Rebello, Mr. Aditya Nema, Ms.
                                                           Manisha Gupta, Ms. Himanshi
                                                           Nagpal, Advocates for Cal India Ltd.
                                                           Ms. Radhika Bishwajit Dubey, CGSC
                                                           with Ms. Gurleen Kaur Waraich, Mr.
                                                           Kritarth Upadhyay, Mr. Vivek
                                                           Sharma, Ms. Aprajita Verma, Ms.
                                                           Khushi, Mr. Saksham Sharma,
                                                           Advocates aolong with Col. Navneet
                                                           Dahiya & Mr. Sanjay Pal, GP for
                                                           DGR.
                          56
                          +         W.P.(C) 16002/2022&CM APPL. 11766/2025
                                    COL A. K. ARORA (RETD.) & ORS.             .....Petitioners
                                                     Through: Ms. Sonia A. Menon, Advocate.
                                                     versus

                                    DIRECTORATE GENERAL RESETTLEMENT (DGR) & ANR.
                                                         Ms. Radhika Bishwajit Dubey, CGSC
                                                         with Ms. Gurleen Kaur Waraich, Mr.
                                                         Kritarth Upadhyay, Mr. Vivek




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 05/09/2025 at 23:40:44
                                                                                       Sharma, Ms. Aprajita Verma, Ms.
                                                                                      Khushi, Mr. Saksham Sharma,
                                                                                      Advocates aolong with Col. Navneet
                                                                                      Dahiya & Mr. Sanjay Pal, GP for
                                                                                      DGR.

                          57
                                    +    W.P.(C) 10136/2025, CM APPL. 42178/2025, CM APPL.
                                    42179/2025 &CM APPL. 42180/2025
                                    COL IRSHANJIT SINGH KOHLI RETD                .....Petitioner
                                                   Through: Ms. Shweta Bharti, Mr. Shantanu M.
                                                              Ms. Jyoti K Choudhary, Mr.
                                                              Yashodhara Burmon Roy and Ms.
                                                              Prakarti Srivastava, Advocates.
                                                   versus

                                    COAL INDIA LIMITED & ORS.                .....Respondents
                                                  Through: Ms. Radhika Bishwajit Dubey, CGSC
                                                           with Ms. Gurleen Kaur Waraich, Mr.
                                                           Kritarth Upadhyay, Mr. Vivek
                                                           Sharma, Ms. Aprajita Verma, Ms.
                                                           Khushi, Mr. Saksham Sharma,
                                                           Advocates aolong with Col. Navneet
                                                           Dahiya & Mr. Sanjay Pal, GP for
                                                           DGR.


                          58
                          +         W.P.(C) 5237/2020&CM APPL. 18873/2020
                                    COL. YASHPAL SINGH SINDHU RETD & ORS.
                                                                                  .....Petitioners
                                                     Through: Mr. Kaushal Yadav, Adv. for
                                                              petitioner no.1 and 3.
                                                     versus

                                    COAL INDIA LIMITED & ORS.               .....Respondents
                                                  Through: Ms. Radhika Bishwajit Dubey, CGSC
                                                           with Ms. Gurleen Kaur Waraich, Mr.




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 05/09/2025 at 23:40:44
                                                                                       Kritarth Upadhyay, Mr. Vivek
                                                                                      Sharma, Ms. Aprajita Verma, Ms.
                                                                                      Khushi, Mr. Saksham Sharma,
                                                                                      Advocates aolong with Col. Navneet
                                                                                      Dahiya & Mr. Sanjay Pal, GP for
                                                                                      DGR.

                          68
                                    +    W.P.(C) 10830/2025, CM APPL. 44782/2025&CM APPL.
                                    44783/2025
                                    BRIG RETD SANDEEP KALA                    .....Petitioner
                                                   Through: Mr. Jai Sahai Endlaw, Adv.
                                                   versus

                                    DIRECTORATE GENERAL OF RESETTLEMENT DGR & ANR.
                                                                           .....Respondents
                                                Through: Mr. Atma Ram N. S. Nadkarni, Senior
                                                         Advocate with Mr. Harsh Parthak, Ms.
                                                         Shaveta    Mahajan,      Mr.   Mohit
                                                         Choubey, Ms. Deepti Arya Mr. S.S.
                                                         Rebello, Mr. Aditya Nema, Ms.
                                                         Manisha Gupta, Ms. Himanshi
                                                         Nagpal, Advocates for Coal India Ltd.
                                                         Ms. Radhika Bishwajit Dubey, CGSC
                                                         with Ms. Gurleen Kaur Waraich, Mr.
                                                         Kritarth Upadhyay, Mr. Vivek
                                                         Sharma, Ms. Aprajita Verma, Ms.
                                                         Khushi, Mr. Saksham Sharma,
                                                         Advocates aolong with Col. Navneet
                                                         Dahiya & Mr. Sanjay Pal, GP for
                                                         DGR.

                          69
                                    +    W.P.(C) 11005/2025, CM APPL. 45318/2025&CM APPL.
                                    45319/2025
                                    SAURABH BHARDWAJ & ORS.                  .....Petitioners
                                                   Through: Mr. Gautam Swarup, Mr. Ankur Das,
                                                              Mr. Rudha Deoshthali, Mr. Tanmay




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 05/09/2025 at 23:40:44
                                                                                       Malik and Ms. Sakshi Pandey,
                                                                                      Advocates.

                                                                  versus

                                    DIRECTORATE GENERAL OF RESETTLEMENT & ORS.
                                                                            .....Respondents
                                                 Through: Mr. Atma Ram N. S. Nadkarni, Senior
                                                          Advocate with Mr. Harsh Parthak, Ms.
                                                          Shaveta    Mahajan,      Mr.   Mohit
                                                          Choubey, Ms. Deepti Arya Mr. S.S.
                                                          Rebello, Mr. Aditya Nema, Ms.
                                                          Manisha Gupta, Ms. Himanshi
                                                          Nagpal, Advocates for Coal India Ltd.
                                                          Ms. Radhika Bishwajit Dubey, CGSC
                                                          with Ms. Gurleen Kaur Waraich, Mr.
                                                          Kritarth Upadhyay, Mr. Vivek
                                                          Sharma, Ms. Aprajita Verma, Ms.
                                                          Khushi, Mr. Saksham Sharma,
                                                          Advocates aolong with Col. Navneet
                                                          Dahiya & Mr. Sanjay Pal, GP for
                                                          DGR.

                          70
                                    +    W.P.(C) 11011/2025, CM APPL. 45358/2025, CM APPL.
                                    45359/2025
                                    &CM APPL. 45360/2025
                                    COL NAWAL DUGGAL RETD & ORS.                .....Petitioners
                                                   Through: Ms. Shweta Bharti, Mr. Shantanu M.
                                                              Ms. Jyoti K Choudhary, Mr.
                                                              Yashodhara Burmon Roy, Ms.
                                                              Darshita Sethia and Ms. Prakarti
                                                              Srivastava, Advocates.

                                                                  versus

                                    COAL INDIA LIMITED & ORS.              .....Respondents
                                                  Through: Mr. Atma Ram N. S. Nadkarni, Senior




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 05/09/2025 at 23:40:44
                                                                                       Advocate with Mr. Harsh Parthak, Ms.
                                                                                      Shaveta    Mahajan,    Mr.     Mohit
                                                                                      Choubey, Ms. Deepti Arya Mr. S.S.
                                                                                      Rebello, Mr. Aditya Nema, Ms.
                                                                                      Manisha Gupta, Ms. Himanshi
                                                                                      Nagpal, Advocates for Coal India Ltd.
                                                                                      Ms. Radhika Bishwajit Dubey, CGSC
                                                                                      with Ms. Gurleen Kaur Waraich, Mr.
                                                                                      Kritarth Upadhyay, Mr. Vivek
                                                                                      Sharma, Ms. Aprajita Verma, Ms.
                                                                                      Khushi, Mr. Saksham Sharma,
                                                                                      Advocates aolong with Col. Navneet
                                                                                      Dahiya & Mr. Sanjay Pal, GP for
                                                                                      DGR.
                                                                                      Mr. Vedansh Anand, GP for UOI.
                          71
                                    +    W.P.(C) 11676/2025, CM APPL. 47764/2025&CM APPL.
                                    47765/2025
                                    COL RAVI TUTEJA & ORS.                     .....Petitioners
                                                   Through: Mr. Gautam Swarup, Mr. Ankur Das,
                                                              Mr. Rudha Deoshthali, Mr. Tanmay
                                                              Malik and Ms. Sakshi Pandey,
                                                              Advocates.

                                                                  versus

                                    DIRECTORATE GENERAL OF RESETTLEMENT & ORS.
                                                                            .....Respondents
                                                 Through: Mr. Atma Ram N. S. Nadkarni, Senior
                                                          Advocate with Mr. Harsh Parthak, Ms.
                                                          Shaveta    Mahajan,      Mr.   Mohit
                                                          Choubey, Ms. Deepti Arya Mr. S.S.
                                                          Rebello, Mr. Aditya Nema, Ms.
                                                          Manisha Gupta, Ms. Himanshi
                                                          Nagpal, Advocates for Coal India Ltd.
                                                          Ms. Radhika Bishwajit Dubey, CGSC
                                                          with Ms. Gurleen Kaur Waraich, Mr.
                                                          Kritarth Upadhyay, Mr. Vivek




This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 05/09/2025 at 23:40:44
                                                                                       Sharma, Ms. Aprajita Verma, Ms.
                                                                                      Khushi, Mr. Saksham Sharma,
                                                                                      Advocates along with Col. Navneet
                                                                                      Dahiya & Mr. Sanjay Pal, GP for
                                                                                      DGR.
                                                                                      Mr. Premtosh K. Mishra, CGSC with
                                                                                      Mr. Sarthak Anand & Mr. Pararabdh
                                                                                      Tiwari, Advs. for UOI.
                                    CORAM:
                                    HON'BLE MR. JUSTICE AMIT SHARMA
                                                 ORDER

% 03.09.2025

1. This hearing has been done through hybrid mode.

2. Heard learned counsel for respondent no.2/Directorate General Resettlement.

3. List for further arguments on 08.09.2025 at the End of the Board.

AMIT SHARMA, J SEPTEMBER 03, 2025/nk This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 05/09/2025 at 23:40:44