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[Cites 0, Cited by 0] [Section 55(22)] [Section 55] [Entire Act]

State of Jharkhand - Subsection

Section 55(22)(c) in Bihar Factories Rules, 1950

(c)A safety trip rod, cable or wire centre cord shall be provided across the front and back of all palmer cylinders extending the length of the face of the cylinder. It shall operate readily whether pushed or pulled. The safety trip shall not be more than 170 cm. above the level at which the operator stands and shall be readily accessible.