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Supreme Court - Daily Orders

Santosh Kumar Yadav @ Kariya vs The State Of Uttar Pradesh on 5 April, 2018

     ITEM NO.69                         REGISTRAR COURT. 1                SECTION II

                                  S U P R E M E C O U R T O F     I N D I A
                                          RECORD OF PROCEEDINGS


                                  BEFORE THE REGISTRAR MR. KAPIL MEHTA

     Petition(s) for Special Leave to Appeal (Crl.)                 No(s).
     1977-1978/2018

     SANTOSH KUMAR YADAV @ KARIYA                                      Petitioner(s)

                                                   VERSUS

     THE STATE OF UTTAR PRADESH                                        Respondent(s)

     (FOR ADMISSION and I.R. and IA No.18473/2018-CONDONATION OF DELAY
     IN FILING and IA No.18475/2018-EXEMPTION FROM FILING O.T. and IA
     No.18474/2018-CONDONATION OF DELAY IN REFILING)


     Date : 05-04-2018 These petitions were called on for hearing today.



     For Petitioner(s)
                                       Mr. Rameshwar Prasad Goyal, AOR

     For Respondent(s)


                             UPON hearing the counsel the Court made the following
                                                O R D E R

Sole respondent in both the matters has been served but no one has put in appearance.

Registry to process the matters for listing before the Hon'ble Court, as per rules.

KAPIL MEHTA Registrar Signature Not Verified 5.4.2018 rd Digitally signed by RUPAM DHAMIJA Date: 2018.04.09 17:36:49 IST Reason: