Supreme Court - Daily Orders
Santosh Kumar Yadav @ Kariya vs The State Of Uttar Pradesh on 5 April, 2018
ITEM NO.69 REGISTRAR COURT. 1 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. KAPIL MEHTA
Petition(s) for Special Leave to Appeal (Crl.) No(s).
1977-1978/2018
SANTOSH KUMAR YADAV @ KARIYA Petitioner(s)
VERSUS
THE STATE OF UTTAR PRADESH Respondent(s)
(FOR ADMISSION and I.R. and IA No.18473/2018-CONDONATION OF DELAY
IN FILING and IA No.18475/2018-EXEMPTION FROM FILING O.T. and IA
No.18474/2018-CONDONATION OF DELAY IN REFILING)
Date : 05-04-2018 These petitions were called on for hearing today.
For Petitioner(s)
Mr. Rameshwar Prasad Goyal, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Sole respondent in both the matters has been served but no one has put in appearance.
Registry to process the matters for listing before the Hon'ble Court, as per rules.
KAPIL MEHTA Registrar Signature Not Verified 5.4.2018 rd Digitally signed by RUPAM DHAMIJA Date: 2018.04.09 17:36:49 IST Reason: