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[Cites 0, Cited by 0] [Section 1(4)] [Section 1] [Entire Act]

State of Karnataka - Subsection

Section 1(4)(b) in The Karnataka Prohibition Act, 1961

(b)The other provisions of this Act shall come into force in such area of the State of Karnataka other than the areas in which this Act comes into force under sub-section (3), on such date as the State Government may, by notification, specify.