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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of West Bengal - Subsection

Section 13(1) in The Industrial Disputes (West Bengal Second Amendment) Act, 1980

(1)before the existing proviso, the following proviso shall be inserted :-"Provided that prior payment of compensation to the workmen shall be a condition precedent to the closure of any undertaking;",.