Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 40] [Entire Act] Union of India - Section Section 34 in The Competition Act, 2002 34. Power to award compensation. - [ Omitted by the Competition (Amendment) Act , 2007 (39 of 2007), section 27 (w.e.f.12-10-2007).] This clause seeks to omit section 34 of the Competition Act, 2002 relating to power to award compensation.
