Himachal Pradesh High Court
Pradeep Singh Dehal vs State Of H.P. & Others on 30 July, 2015
Bench: Rajiv Sharma, Sureshwar Thakur
IN THE HIGH COURT OF HIMACHAL PRADESH, SHIMLA
Rev. Pet. No. 92 of 2015.
Date of Decision : 30th July, 2015.
.
Pradeep Singh Dehal
.....Petitioner.
Versus
State of H.P. & others.
.....Respondents.
Coram
of
The Hon'ble Mr. Justice Rajiv Sharma, Judge.
The Hon'ble Mr. Justice Sureshwar Thakur, Judge.
Whether approved for reporting?
rt
For the Petitioner: Mr. Rajesh Kumar, Advocate.
For the Respondents: Mr. M.A. Khan and Mr. Anup Rattan,
Additional Advocate Generals for
respondent No.1.
Mr. J. L. Bhardwaj, Advocate, for
respondent No.2.
_____________________________________________________
Rajiv Sharma, Judge (Oral)
Heard. There is no error apparent on the face of the judgment rendered by this Court on 24.06.2015 in CWP No. 4060 of 2014. Accordingly, the review petition is dismissed. All pending applications, if any, also stands disposed of. No costs.
(Rajiv Sharma) Judge (Sureshwar Thakur) 30th July, 2015. Judge.
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