Gujarat High Court
Commissioner Of Commercial Tax vs Ambuja Cement Ltd - Gaj - Ambuja Unit on 2 December, 2015
Author: Akil Kureshi
Bench: Akil Kureshi, Mohinder Pal
C/SCA/19086/2015 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 19086 of 2015
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COMMISSIONER OF COMMERCIAL TAX....Petitioner(s)
Versus
AMBUJA CEMENT LTD - GAJ - AMBUJA UNIT....Respondent(s)
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Appearance:
GOVERNMENT PLEADER for the Petitioner(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE AKIL KURESHI
and
HONOURABLE MR.JUSTICE MOHINDER PAL
Date : 02/12/2015
ORAL ORDER
(PER : HONOURABLE MR.JUSTICE AKIL KURESHI) Notice returnable on 15.01.2016.
(AKIL KURESHI, J.) (MOHINDER PAL, J.) Jyoti Page 1 of 1 HC-NIC Page 1 of 1 Created On Sat Dec 05 01:08:56 IST 2015