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Gujarat High Court

Commissioner Of Commercial Tax vs Ambuja Cement Ltd - Gaj - Ambuja Unit on 2 December, 2015

Author: Akil Kureshi

Bench: Akil Kureshi, Mohinder Pal

                   C/SCA/19086/2015                                             ORDER




                   IN THE HIGH COURT OF GUJARAT AT AHMEDABAD

                      SPECIAL CIVIL APPLICATION NO. 19086 of 2015

         ==========================================================
                   COMMISSIONER OF COMMERCIAL TAX....Petitioner(s)
                                       Versus
                 AMBUJA CEMENT LTD - GAJ - AMBUJA UNIT....Respondent(s)
         ==========================================================
         Appearance:
         GOVERNMENT PLEADER for the Petitioner(s) No. 1
         ==========================================================

                   CORAM: HONOURABLE MR.JUSTICE AKIL KURESHI
                          and
                          HONOURABLE MR.JUSTICE MOHINDER PAL

                                      Date : 02/12/2015
                                       ORAL ORDER

(PER : HONOURABLE MR.JUSTICE AKIL KURESHI) Notice returnable on 15.01.2016.

(AKIL KURESHI, J.) (MOHINDER PAL, J.) Jyoti Page 1 of 1 HC-NIC Page 1 of 1 Created On Sat Dec 05 01:08:56 IST 2015