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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 2(6) in Jammu and Kashmir Single Window (Industrial Investments and Business Facilitation) Act, 2018

(6)"CAF" means the prescribed Common Application Form required to be filled in by the applicant/entrepreneur on single window web portal of the State for requisite clearances ;