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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(ix) in The Rajasthan Municipal Service (Revised Pay Scales) Rules, 1970

(ix)'Service' means the Rajasthan Municipal Service created and constituted under Section 302 of the Rajasthan Municipalities Act, 1959 (Act No. 38 of 1959).