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State of Nagaland - Section

Section 3 in The Nagaland Eviction of Persons in Unauthorised Occupation of Public Land Act, 1971

3. Act to override custom or usage.

- The provisions of this Act shall have effect notwithstanding any custom or usage which permit, or purports to permit, the use or occupation of any public land by any person or group of persons without the sanction of the appropriate officer.