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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Goa - Subsection

Section 24(1)(i) in The Goa University Act, 1984

(i)the special arrangements, if any, which may be made for the residence, discipline and teaching of women students and the prescribing of special courses of studies for them;