Madhya Pradesh High Court
Jabir Kha vs The State Of Madhya Pradesh on 10 July, 2024
Author: Prakash Chandra Gupta
Bench: Prakash Chandra Gupta
1 MCRC-26050-2024 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 26050 of 2024 (JABIR KHA Vs THE STATE OF MADHYA PRADESH) Dated : 10-07-2024 Dr. Khuzema Kapadia, Advocate for applicant.
Shri D. G. Mishra, Government Advocate for non-applicant/State. Case diary is available. Counsel for the applicant prays for time to argue the matter. Prayer is allowed.
List after two weeks.
(PRAKASH CHANDRA GUPTA) JUDGE gp Signature Not Verified Signed by: GEETA PRAMOD Signing time: 11-07-2024 10:26:47