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Chattisgarh High Court

The New India Assurance Company Limited vs Smt. Ram Kumari And Ors 24 Mac/390/2015 ... on 30 January, 2018

                   HIGH COURT OF CHHATTISGARH, BILASPUR

                                      Order Sheet

                                MAC No. 389 of 2015

     The New India Assurance Company Limited Versus Smt.Ram Kumari & Ors.

                                MAC No. 390 of 2015



30.01.2018

None for the appellants.

Since, there is no representation on behalf of the appellants, list these cases for further hearing in the week commencing 05/03/2018.

Sd/-

(P. Sam Koshy) JUDGE Sumit