Bombay High Court
Birla Infrastructure Ltd vs Om-Omega Investment And Properties on 22 April, 2024
2024:BHC-OS:6500
ppn 1 13.arbp-1281.15.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
ARBITRATION PETITION NO.1281 OF 2015
Birla Infrastructure Ltd. .. Petitioner
Versus
Om-Omega Investment & Properties .. Respondent
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None for the petitioner.
None for the respondent.
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CORAM : JITENDRA JAIN, J.
DATE : 22nd April 2024 P.C.:-
. None appears for the parties.
2. The petition is dismissed for want of prosecution.
JITENDRA JAIN, J.
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