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[Cites 0, Cited by 0] [Section 3B(1)] [Section 3B] [Entire Act]

Union of India - Subsection

Section 3B(1)(b) in The Forest (Conservation) Act, 1980

(b)by any authority, every person who, at the time the offence was committed, was directly in charge of, and was responsible to, the authority for the conduct of the business of the authority as well as the authority;