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Union of India - Section

Section 86 in The Indian Post Office Rules, 1933

86.

The prepayment of all charges on insured foreign registered letters, and parcels shall be compulsory. Postage stamps affixed to letters or parcels intended for insurance must be placed apart from one another, so that they may not serve to conceal injuries to the cover of the letter, insured box or parcel. No label of any kind shall be affixed by the sender to cover of a letter intended for insurance.