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[Cites 0, Cited by 0] [Section 135(4)] [Section 135] [Entire Act]

Union of India - Subsection

Section 135(4)(b) in The National Security Guard Act, 1986

(b)shall cease to hold that rank, if the grant of such rank is not confirmed within one month by the Central Government, or when so ordered by the Director-General or when he ceases to hold the appointment for which the rank was granted;