Manipur High Court
Shri Khumanthem Jasubanta Singh vs State Of Manipur on 22 April, 2024
Digitally signed
LAIRENM by
LAIRENMAYUM
AYUM INDRAJEET Item Nos. 54-55
INDRAJE SINGH
Date: IN THE HIGH COURT OF MANIPUR
ET SINGH 2024.04.26
00:00:43 +05'30'
AT IMPHAL
W.A. No. 60 of 2017
With
WA No. 4 of 2018
Shri Khumanthem Jasubanta Singh
Appellant
Vs.
State of Manipur
Respondent
BEFORE
HON'BLE THE CHIEF JUSTICE MR. SIDDHARTH MRIDUL
HON'BLE MRS. JUSTICE GOLMEI GAIPHULSHILLU KABUI
ORDER
22.04.2024.
Siddharth Mridul, C.J.:
At joint request of learned counsel appearing on behalf of the parties, in view of the circumstance that the re-poll for the inner Manipur seat to the Lok Sabha Election 2024 is scheduled for today, the hearing of these matters is adjourned.
List on 15.05.2024.
JUDGE CHIEF JUSTICE
Indrajeet