Section 27A in The Gandhidham (Development and Control on Erection of Buildings) Act, 1957
27A. [ Member, officer and employee of Authority to be public servant. [Section 27A was inserted by Gujarat 12 of 1966, section 5.]
- Every member and every officer and other employee of the Authority shall be deemed to be a public servant within the meaning of section 21 of the Indian Penal Code (XLV of 1860).]
