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[Cites 0, Cited by 0] [Section 188(1)] [Section 188] [Entire Act]

State of Punjab - Subsection

Section 188(1)(a) in The Punjab Panchayati Raj Act, 1994

(a)contributions and grants, if any, made by the Central Government or the State Government including such part of land revenue collected in the State as may be determined by the State Government ;