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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Tamilnadu - Subsection

Section 49(6) in Tamil Nadu Inam Estates (Abolition and Conversion into Ryotwari) Rules, 1965

(6)As many copies of the application as there are respondents with one additional copy for the Manager of the inam estate in which the land is situated, shall be filed with the application.