Supreme Court - Daily Orders
Asstt.C. Of Wealth Tax,Delhi-Ii vs M/S M.G Builders & Co. Pvt Ltd on 9 May, 2014
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ITEM NO.19 COURT NO.6 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Civil)......../2014
CC 7433/2014
(From the judgement and order dated 19/09/2013 in WTA No.10/2001 of
The HIGH COURT OF DELHI AT N. DELHI)
ASSTT.C. OF WEALTH TAX,DELHI-II Petitioner(s)
VERSUS
M/S M.G BUILDERS & CO. PVT LTD Respondent(s)
WITH I.A.1 (C/delay in filing SLP,c/delay in refiling SLP and
office report)
Date: 09/05/2014 This Petition was called on for hearing today.
CORAM :
HON’BLE MR. JUSTICE ANIL R. DAVE
HON’BLE MR. JUSTICE SHIVA KIRTI SINGH
For Petitioner(s) Mr. Mukul Gupta,ASG
Ms. Madhurima Tatia,Adv.
Ms. Rekha Pandey,Adv.
Mrs Anil Katiyar,Adv.
For Respondent(s)
UPON hearing counsel the Court made the following
O R D E R
The Special Leave Petition is dismissed. The question of law is kept open.
(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar