Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Odisha - Subsection Section 15(3) in The Orissa Housing Board Employees' Provident Fund Trust Rules, 1997 (3)If any member of the Board of Trustees ceases to be an employee of the Board is transferred from the headquarters of the Board he shall cease to be a Trustee.
