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[Cites 0, Cited by 0] [Section 97] [Entire Act]

State of Goa - Subsection

Section 97(3) in The Goa, Daman and Diu School Education Rules, 1986

(3)Any employee of a recognised private school who is aggrieved by any order imposing on him the penalty of compulsory retirement or any major penalty may prefer an appeal to the Tribunal.