8. [ Appointment, duties and powers and conditions of service of officers of the University. [ Section 8 and 9, substituted by Punjab Act 23 of 1969, Section 2.]
- Subject to the provisions of this Act, the mode of appointment of the officers of the University, their powers and duties, the terms and conditions of their service and the filling of casual vacancies in such offices shall be provided for by the Statutes and Ordinances.
