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State of Maharashtra - Section

Section 113 in Selected Statutes (Statutes framed under the Bombay University Act, 1914)

113.

Under the provisions of section 23(l)(xi) of the Act, one person representing each group of faculties in the order given below shall be elected by the Academic Council from amongst its members on the Executive Council :-
Group I 1. Faculty of Arts
  2. Faculty of Commerce
  3. Faculty of Law
Group II 4. Faculty of Science
  5. Faculty of Technology
  6. Faculty of Fine Arts
Group III. 7. Faculty of Medicine
  8. Faculty of Dentistry
  9. Faculty of Ayurvedic Medicine.
For every term of the Executive Council for a period of three years, three Faculties shall be represented at a time in the order given above. A Faculty which has been already represented on the Executive Council once shall not be represented again under this Statute unless the remaining Faculties have had their turns.
(iii)The Academic Council
(Under section 25 of the Act)Constitution