Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] State of Telangana - Section Section 32 in Greater Hyderabad Municipal Corporation Act, 1955 32. Duties of a polling officer. - It shall be the duty of the polling officer at a polling station to assist the presiding officer for such station in the performance of his functions.
