Section 37(1)(a) in Himachal Pradesh Technical University Act, 2014

[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

(a)the Board may delegate any of its powers or duties, conferred or imposed by or under this Act to -

(i)the Vice-Chancellor ; or

(ii)a Committee constituted from amongst its own members; or

(iii)a Committee appointed in accordance with the Statutes.

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