Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Maharashtra - Subsection Section 18(1) in The Maharashtra Advocates Welfare Fund Act, 1981 (1)The Bar Council shall cause to be printed and distributed welfare fund stamps each of the value of twenty rupees with the Bar Council Emblem and its value inscribed thereon.
