Section 4(1)(b) in U.P. Area Development Act, 1976

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State of Uttar Pradesh - Subsection

Section 4(1)(b) in U.P. Area Development Act, 1976

(b)an officer nominated by the Agricultural Production Commissioner, not below the rank of Joint Secretary;

(bb)[ the Collectors of the Districts falling in the Area] [Instituted by U.P. Act 4 of 1987, vide Section 2 (w.e.f. 19th Dec. 1986)];