Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2)(k) in International Financial Services Centres Authority (Insurance Products and Pricing) Regulations, 2022

(k)“intermediary or insurance intermediary” shall have the same meaning as assigned to it under clause (r) of sub-regulation () of regulation 3 of the International Financial Services Centres Authority (Insurance Intermediary) Regulations, 202;