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State of Uttar Pradesh - Section

Section 10 in U.P. Co-operative Dairy Federation and Milk Unions Centralised Service Rules, 1984

10. Powers and duties of the Committee.

- The Committee shall-
(i)exercise overall control and supervision over the members of the Service;
(ii)determine and modify the strength of the service with the approval of the Registrar;
(iii)determine and allocate the cost of training travelling allowance salary and other allowances for the period of training under sub-rule (3) and sub-rule (4) of Rule 22 and the cost of recruitment under sub-rule (5) of rule 22;
(iv)decide all policy matters concerning the service including dearness, travelling, house rent and other allowances;
(v)have such financial and administrative powers as are specified in these rules and the regulations;
(vi)arrange training for the members of the service;
(vii)exercise such other powers and perform such other duties under these rules or regulations as may be entrusted to it by the Government or the Registrar or the Authority from time to time.