Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 7(2)] [Section 7] [Entire Act] State of Uttar Pradesh - Subsection Section 7(2)(a) in The U.P. Regulation of Coaching Act, 2002 (a)impart coaching in a coaching centre or any other place, other than the institution in which he is for the time being employed;