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[Cites 0, Cited by 0] [Section 54(2)] [Section 54] [Entire Act]

State of Gujarat - Subsection

Section 54(2)(a) in The Shree Somnath Sanskrit University Act, 2005

(a)the rights conferred on such college or institution by the affiliation, recognition, or approval shall stand withdrawn from the date of such contravention; and