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[Cites 0, Cited by 0] [Section 15] [Entire Act]

UT Ladakh - Subsection

Section 15(4) in The University of Ladakh Act, 2018

(4)The Registrar of the Cluster University shall be the custodian of the records, the common seal and such other property of the Cluster University as the University Council of Syndicate may commit to his charge.