Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 492] [Entire Act] Bengal Presidency - Subsection Section 492(xi) in Police Regulations, Bengal , 1943 (xi)all persons convicted under section 3 of the Bengal Criminal Law (Industrial Areas) Amendment Act, 1942;
