Supreme Court - Daily Orders
Vijay Kumar Sareen vs Inderpal Singh on 24 April, 2024
ITEM NO.16 REGISTRAR COURT. 2 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR SH. PRADIP Y. LADEKAR
Transfer Petition(s)(Criminal) No(s). 786/2023
VIJAY KUMAR SAREEN & ANR. Petitioner(s)
VERSUS
INDERPAL SINGH & ORS. Respondent(s)
Date : 24-04-2024 This petition was called on for hearing today.
For Petitioner(s)
Miss Aanchal Jain, AOR
Mr. Karan Dewan, Adv.
Mr. Kartik Yadav, Adv.
For Respondent(s)
Mr. Prithu Garg, AOR
Mr. Parth Bhatia, Adv.
Mr. Shivam Singh, Adv.
Mr. Rahul Gupta, AOR
UPON hearing the counsel the Court made the following
O R D E R
Respondent no.1 has already filed counter affidavit. The notice issued to respondent no.4 is returned with postal remark “refused”. Hence, there is deem service on said respondent and there is no appearance.
Ld. Counsel for respondent nos.2 and 3 submits that he does not wish to file counter affidavit on behalf of these respondents. Hence, process the matter for listing before the Hon’ble Court, as per rules.
PRADIP Y. LADEKAR
Registrar
Digitally signed by
Pradip Pradip
Yeshwantrao
Yeshwantrao Ladekar
Ladekar Date: 2024.04.25
10:58:54 +0530