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[Cites 0, Cited by 0] [Section 12(3)] [Section 12] [Entire Act]

State of Andhra Pradesh - Subsection

Section 12(3)(ii) in National Academy of Legal Studies and Research University Act, 1998

(ii)the meeting of the Executive Council shall be called by the Registrar under instructions of the Vice Chancellor or at the request of not less than five members of the Executive Council2;